Abdul Rashid Shah vs Ajeet Kumar Sahu And Ors. (Public ...
2022 Latest Caselaw 1856 j&K/2

                                                                 S. No.99
                                                                 Regular list
       IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR
                                  CCP(S) 113/2021

   ABDUL RASHID SHAH                                         ...Petitioner(s)

   Through: None

                                        Vs
   AJEET KUMAR SAHU AND       ORS.   (PUBLIC   HEALTH        ...Respondent(s)
   ENGINEERING DEPARTMENT
   Through: None

   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                     ORDER

28.10.2022

Learned counsel for the respondents seeks and is granted four weeks'

time for filing statement of facts/compliance report strictly in conformity

with Judgment/Order dated 10th August 2018, passed in writ petition SWP

No. 1807/2018.

List for consideration on 01.12.2022.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 28.10.2022 ARIF