Bashir Ahmad Dar vs Mr. Sanju Verma And Ors
2022 Latest Caselaw 1850 j&K/2

                                                                    S. No. 38
                                                                    Regular list
     IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR

                                   CPSW 506/2016

    BASHIR AHMAD DAR                                            ...Petitioner(s)

   Through: Mr. Rouf Parray, Adv.

                                        Vs
   MR. SANJU VERMA AND ORS                                      ...Respondent(s)

   Through: Mr. Mohsin Qadri, Sr. AAG with
            Mr. Rais Ud Din Ganaie, Dy. AG
   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                    ORDER

28.10.2022

Mr. Rais, learned Dy. AG seeks and is granted four weeks' time as

last and final opportunity for filing statement of facts strictly in conformity

with the judgment dated 08.06.2015.

Learned counsel for the petitioner is directed to furnish copy of the

contempt petition to learned counsel for the respondents within weeks' time.

List on 21.12.2022.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 28.10.2022 AAMIR