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State Of J&K vs Haji Kala And Others
2022 Latest Caselaw 1509 j&K

Citation : 2022 Latest Caselaw 1509 j&K
Judgement Date : 27 October, 2022

Jammu & Kashmir High Court
State Of J&K vs Haji Kala And Others on 27 October, 2022
                                                           S. No. 33




HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                AT JAMMU

                                      CRAA No. 21/2001

 State of J&K                                ...Appellant/Petitioner(s)


            Through :-        Mr. R. S. Jamwal, AAG
              v/s
                <




 Haji Kala and others                              .....Respondent (s)
 't




             Through :-       Mr. Sunil Sethi, Sr. Advocate with
                              Mr. Waheed Choudhary, Advocate
Coram:       HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
             HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                  ORDER

Heard.

Reserved for judgment.

(PUNEET GUPTA) (RAJNESH OSWAL) JUDGE JUDGE JAMMU 27.10.2022 Shammi

 
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