Babu Ram Sharma vs Anu Radha Gupta And Others
2022 Latest Caselaw 1471 j&K

                                                                Sr.No. 83


          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

                                                        CPSW No. 42/2019

Babu Ram Sharma                                             ..... Petitioner(s)

                         Through: Mr. Ajay Bakshi, Advocate.

                               Vs
Anu Radha Gupta and others                               ..... Respondents(s)

                         Through: Mrs. Monika Kohli, Sr. AAG.



Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                     ORDER

18.10.2022

The judgment has still not been complied with in terms of the order dated

17.08.2022.

Ms. Monika Kohli, learned counsel appearing for the respondents seeks

and is granted two weeks time to file the compliance report failing which the

officer concerned shall remain present in person on the next date before the

Bench.

List on 11th November 2022.

(VINOD CHATTERJI KOUL) JUDGE Jammu 18.10.2022 Sunita.