Indu Bhushan Bali vs Director General Sashastra Seema ...
2022 Latest Caselaw 1441 j&K

Citation : 2022 Latest Caselaw 1441 j&K
Judgement Date : 17 October, 2022

Jammu & Kashmir High Court

Indu Bhushan Bali vs Director General Sashastra Seema ... on 17 October, 2022

                                                                      Sr.No.7



            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU
                                                  WP(C) No. 2087/2022


Indu Bhushan Bali                                               ....Petitioner(s)

                 Through:-    Mr. Indu Bhushan Bali, Advocate



V/s

Director General Sashastra Seema Bal                          ....Respondent(s)

                 Through :-   Mr. Sumant Sudan, Advocate vice
                              Mr. Vishal Shrama, DSGI

    Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                                      ORDER

17.10.2022

Heard.

Reserved for judgment. ,,

(Rahul Bharti) Judge Jammu:

17.10.2022 Meenakshi ,

Download the LatestLaws.com Mobile App