Mohd. Ashraf Bhat vs Ut Of J&K
2022 Latest Caselaw 851 j&K

Citation : 2022 Latest Caselaw 851 j&K
Judgement Date : 26 May, 2022

Jammu & Kashmir High Court

Mohd. Ashraf Bhat vs Ut Of J&K on 26 May, 2022

                                                                      Sr. No. 84


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                    WP(C) No. 1292/2021
                                                    CM No. 5304/2021


Mohd. Ashraf Bhat                               .....Appellant(s)/Petitioner(s)

q
                       Through: Mr. I. H. Bhat, Advocate.
                  vs
UT of J&K                                                   ..... Respondent(s)
                       Through: Ms. Pallavi Sharma, Advocate vice
                                Mr. Ravinder Gupta, AAG
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                   ORDER

Heard.

Reserved for judgment.

(RAJNESH OSWAL) JUDGE

Jammu 26.05.2022 Sahil Padha

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