Bharat Communication And Ors vs Rajesh Kumar Shavan
2022 Latest Caselaw 755 j&K

                                                                         Sr.No. 116


                   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU

                                                       CPOWP No. 186/2018


Bharat Communication and ors.                                  ....Petitioner/Appellant(s)

                       Through :- Mr. Vikas Magotra, Advocate.

             V/s

Rajesh Kumar Shavan                                                     ....Respondent(s)


                       Through :-   Mr. Adarsh Sharma, Advocate


Coram: HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                       ORDER

09.05.2022

Learned counsel for the petitioners has stated that major portion of the

judgment has been complied with by the respondents, only a small portion has

been left.

Learned counsel for the respondent seeks and is granted time to file

detailed fresh status by the next date of hearing.

List on 14.07.2022.

(Mohan Lal) Judge

Jammu:

09.05.2022 Tarun