Altaf Hussain Reshi & Ors vs State Of Jk & Ors
2022 Latest Caselaw 572 j&K/2

                                                                                   Serial No. 35
                                                                                  Regular Causelist

                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR

                                                                           LPASW No. 253/2017
                                                                               IA No. 02/2017
           Altaf Hussain Reshi & Ors.
                                                                      ... Appellant/Petitioner(s)
                                                  Through: -
                                      Mr. Areeb Javed Kawoosa, Advocate.
                                                        V/s
           State of JK & Ors.
                                                                                ... Respondent(s)
                                                   Through:-
                                              Mr. Usman Gani, GA.
                                          Mr. Moomin Khan, Advocate.
           CORAM:
                               Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
                               Hon'ble Mr Justice Puneet Gupta, Judge.
                                                     ORDER

11.05.2022

Appellants are aggrieved of order impugned passed by the learned

writ court on 13th October 2017 in SWP No. 1667/2013 and challenges the same

on the ground that Respondents 4 and 5/writ petitioners, cannot be given benefit

of judgment passed by learned Single Bench in SWP No. 588 reported in 2011

(II) SLJ Page No. 748, as that affects the rights of the appellants guaranteed under

the law.

List for continuation of arguments on 19th May 2022.

Counsel for the appellants shall assist the Court on the next date of

hearing in light of the judgment supra.

                                      (Puneet Gupta)                 (Ali Mohammad Magrey)
                                           Judge                            Judge
           SRINAGAR
           11.05.2022
           "Hamid"




ABDUL HAMID BHAT
2022.05.11 16:16
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integrity of this document