Shashi Prabha vs B.R. Sharma. C. Secy. And Others
2022 Latest Caselaw 355 j&K

Citation : 2022 Latest Caselaw 355 j&K
Judgement Date : 7 March, 2022

Jammu & Kashmir High Court

Shashi Prabha vs B.R. Sharma. C. Secy. And Others on 7 March, 2022

                                                                        Sr. No. 11



          HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                           AT JAMMU

                                                 CPSW No. 379/2016
                                                 IA No. 1/2018
                                                 In
                                                 CPSW No. 382/2016
                                                 IA No. 1/2018
                                                 CPSW No. 390/2016
                                                 IA NO. 1/2018

Shashi Prabha                                                    ....Petitioner(s)


                  Through :- Mr. J A Hamal, Advocate


           V/s

B.R. Sharma. C. Secy. And others                               ....Respondent(s)

                 Through :-    Mr. KDS Kotwal, Dy.AG

Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                     ORDER

07.03.2022

Learned counsel for the petitioner fairly submits that the judgment of

which the violation is alleged is subject matter of challenge before the Hon'ble

Supreme Court and the judgment of Division Bench upholding the judgment of

Single Bench has been stayed.

In view of the aforesaid, the proceedings in this contempt petition are

deferred for the time being. It shall come up for consideration again on

16.08.2022.

(Sanjeev Kumar) Judge Jammu:

07.03.2022 Sahil T