Dilshada Ara vs Mr Shourjo Chatterjee & Anr
2022 Latest Caselaw 59 j&K/2

                                                             S. No.34
                                                             Regular List
      IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR
                        (Through virtual mode)
                             CPSW 824/2017

Dilshada Ara                                                     ...Petitioner(s)

Through:       Ms Rehana Fayaz, Advocate, vice
               Mr Z. A. Qureshi, Sr. Advocate.
                                     Vs.

Mr Shourjo Chatterjee & Anr.                                   ...Respondent(s)

Through:       Ms Asifa Padroo, AAG for R 2-4.
               Ms. Masooda Jan, Advocate. For R-1
CORAM:
 HON'BLE MR JUSTICE TASHI RABSTAN, JUDGE

                                  ORDER

08.02.2022

Ms Asifa Padroo, learned AAG, submits that she is appearing for the first time in this case, therefore, she is not aware about the Order passed by this Court on 08.09.2021.

In the interest of justice further three weeks last and final opportunity is granted to the respondents to comply with the judgment dated 28.05.2015. However, it is made clear that no further adjournment shall be granted to the respondents on the next date of hearing.

List for consideration on 8th March, 2022.

(TASHI RABSTAN) JUDGE SRINAGAR 08.02.2022 Hilal Ahmad