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Niham Singh vs State Of J&K
2022 Latest Caselaw 1096 j&K

Citation : 2022 Latest Caselaw 1096 j&K
Judgement Date : 1 August, 2022

Jammu & Kashmir High Court
Niham Singh vs State Of J&K on 1 August, 2022
                                                                      Serial No. 55



          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU


                                                      CRMC No. 347/ 2015
                                                      IA No. 1/2015
                                                      CrlM No. 2037/2021
                                                       CrLM No. 459/2022

Niham Singh                                         ...Applicant(s)/Petitioner(s)
                           Through:-   Mr. K. L. Pandita, Advocate
<




                               v/s

State of J&K                                                 ...Respondent(s)

                           Through:-   Mr. Amit Gupta, AAG

    Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                          ORDER

Heard reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE

Jammu 01.08.2022 Javid

 
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