Sakib Ahmad Mir vs Ut Of J&K And Anr
2022 Latest Caselaw 295 j&K/2

                                                         S. No. 26
                                                         After Notice Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                      AT SRINAGAR
                                                           WP(Crl) No. 160/2021

Sakib Ahmad Mir                                               .....Petitioner(s)
                            Through:         Mr. Malik Mushtaq, Adv.
                                             With Mr. Shabir Ahmad Dar, Adv.
          V/s
UT of J&K and anr..                                         ..... Respondent(s)
                            Through:         Mr. Asif, Dy. AG.

CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                       ORDER

04.04.2022 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 04.04.2022 "Aasif"