Manzoor Ahmad Lone vs Union Territory Of Jk & Ors
2021 Latest Caselaw 1212 j&K/2

                                                                                    Serial No. 01
                                                                                  Regular Cause List


                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR


                                                                        WP (Crl) No. 08/2021

           Manzoor Ahmad Lone
                                                                             ... Petitioner(s)
                                                 Through: -
                                       Mr M. A. Qayoom, Advocate with
                                        Mr Mian Muzaffar, Advocate.
                                                       V/s
           Union Territory of JK & Ors.
                                                                           ... Respondent(s)

Through: -

Mr Sajjad Ashraf Mir, Government Advocate.

CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge.

(ORDER) 29.09.2021 Heard learned Counsel for the parties.

Judgment reserved.

Detention records, as produced by the learned Government

Advocate, are retained.

(Ali Mohammad Magrey) Judge SRINAGAR September 29th, 2021 "TAHIR"

TAHIR MANZOOR BHAT 2021.09.29 12:53 I attest to the accuracy and integrity of this document