Doulat Ram And Another vs Roop Chand And Ors
2021 Latest Caselaw 1078 j&K

                                                                    Sr. No. 46

        HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                         AT JAMMU


                                                 CFA No. 22/2013


Doulat Ram and another                                          ..... appellant (s)

                                 Through :- None

                           V/s

Roop Chand and ors                                             .....Respondent(s)

                                 Through :- Mr. R.K.Jain Sr. Advocate with
                                            Mr Mohit Jain Advocate for R-10.
                                            Mr. Rohit Kohli Advocate.

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE


                                    ORDER

Vide judgment and order dated 24.08.2021 passed by the Division

Bench of this Court, order dated 19.03.2021 passed by a Single Judge of this

Court was set aside and the case was remanded back to the Single Judge for

hearing and deciding the Civil First Appeal afresh.

After passing of the aforesaid judgment, the case has come up

before this Court today.

Nobody has appeared on behalf of the appellant.

Registry is directed to issue notice to the learned counsel for the

appellants for ensuring his presence before the Court on the next date of

hearing.

List on 28th October, 2021.

(SANJAY DHAR) JUDGE Jammu 09.09.2021 Sanjeev