Parvaze Ahmad Wani vs Vice Chancellor
2021 Latest Caselaw 1285 j&K/2

                                                                                     Serial No. 50
                                                                                  Supplementary-1 List


                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR


                                            WP(C) No. 2681/2019
                                          Along with connected CMs


           Parvaze Ahmad Wani
                                                                              ... Petitioner(s)
                                                 Through: -
                                         Mr M. A. Wani, Advocate with
                                          Mr Z. A. Wani, Advocate.
                                                       V/s

           Vice Chancellor, SKUAST & Ors.
                                                                           ... Respondent(s)

Through: -

Mr M. Y. Bhat, Senior Advocate with Mr R. A. Bhat, Advocate for R-1 & 2; and Mr B. A. Zargar, Advocate for R-3.

CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge.

(ORDER) 11.10.2021 Heard learned counsel for the parties.

Judgment reserved.

(Ali Mohammad Magrey) Judge SRINAGAR October 11th, 2021 "TAHIR"

TAHIR MANZOOR BHAT 2021.10.11 12:49 I attest to the accuracy and integrity of this document