Mohammad Amin Bhat vs Mohammad Sartaj Madni
2021 Latest Caselaw 1230 j&K/2

                                                                      S. No. 79
                                                                      AFter Notice Matters
                      HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                                 AT SRINAGAR
                                                                         CRM C No. 379/2018

           Mohammad Amin Bhat                                               .....Petitioner(s)

                                          Through:       Mr. M. Saleem Parray, Adv.
                      V/s
           Mohammad Sartaj Madni                                            ..... Respondent(s)

                                          Through:       Mr. Jahangir Iqbal Ganai, Sr. Adv.
                                                         with Mr. Sheikh Umar, Adv.
                                                         and Mr. Murfad, Adv.
           CORAM:
                               Hon‟ble Mr. Justice Sanjay Dhar, Judge.

                                                     ORDER

01.10.2021 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 01.10.2021 "Aasif"

AASIF GUL 2021.10.01 07:22 I attest to the accuracy and integrity of this document