At Srinagar vs Union Territory Of J&K & Ors
2021 Latest Caselaw 1520 j&K/2

Citation : 2021 Latest Caselaw 1520 j&K/2
Judgement Date : 26 November, 2021

Jammu & Kashmir High Court - Srinagar Bench

At Srinagar vs Union Territory Of J&K & Ors on 26 November, 2021

                                                                     Sr. No. 12

        IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR
                           WP (Crl) No. 39/2021
 Yasir Majeed Mir                                        ...Petitioner/applicant(s)
                Through:   Mr. Junid Rashid, Advocate.
        V/s

Union Territory of J&K & Ors.                            ...Respondent(s)

Through: Mr. B. A. Dar, Sr. AAG

CORAM: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE (ORDER) 26.11.2021

Heard.

Resaved for judgment. Learned counsel for the parties to furnish the judgments within three days.

(JAVED IQBAL WANI) JUDGE Srinagar 26th Nov, 2021.

"Ab. Rashid"

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