Abdullah Wani And Anr vs Najib Ullah And Anr
2021 Latest Caselaw 1488 j&K/2

                                                                  S. No. 17
                                                                  Regular Cause List
          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR

                                                                CPOWP No. 230/2018
                                                                In OWP No. 438/2014


          Abdullah Wani and Anr.                                      .....Petitioner(s)

                                       Through: Mr. M. A. Qayoom, Advocate
                    V/s
          Najib Ullah and Anr.                                     ..... Respondent(s)

                                       Through: Mr. H. Furrahi, Advocate
          CORAM:
               HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                              ORDER

22.11.2021

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 22.11.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.11.24 10:23