Mst Taja vs Mr Manoj Kumar Dewidi & Anr
2021 Latest Caselaw 1466 j&K/2

                                                                            Serial No. 20
                                                                            Regular Causelist


                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR

                                                                        CCP(D) No. 7/2020
           Mst Taja.

                                                                         ..... Petitioner(s)
                                                Through: -
                                          Mr Lone Altaf, Advocate.

                                                    V/s
            Mr Manoj Kumar Dewidi & Anr.
                                                                        ..... Respondent(s)
                                                 Through: -
                                        Mr Sajjad Ashraf, GA for R-1.
                                        Mr B.A. Dar, Sr AAG for R-2.
           CORAM:
                               Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
                               Hon'ble Mr Justice Sanjay Dhar, Judge.

                                                  ORDER

17.11.2021

Last opportunity of two weeks is given to the respondents to file the

compliance, as the judgment as stated by the counsel for the petitioner has

earned finality on the dismissal of SLP. In case of default, Respondent No. 2

shall appear in person before the Court on the next date of hearing.

List on 8th December 2021.

                                         (Sanjay Dhar)          (Ali Mohammad Magrey)
                                            Judge                       Judge
           SRINAGAR:
           17.11.2021
           "Hamid"




ABDUL HAMID BHAT
2021.11.17 14:49

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