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Javed Ahmad Khan & Ors vs Arun Kumar Mehta & Ors
2021 Latest Caselaw 1426 j&K/2

Citation : 2021 Latest Caselaw 1426 j&K/2
Judgement Date : 11 November, 2021

Jammu & Kashmir High Court - Srinagar Bench
Javed Ahmad Khan & Ors vs Arun Kumar Mehta & Ors on 11 November, 2021
                                                                                   S.No. 15
                                                                                  Regular List



                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR
                                                               CPSW No. 56/2013
           Javed Ahmad Khan & Ors.


                                                                        ...Petitioner(s)
                                   Through: Mr. I.Sofi, Adv.

                                                 V/s

           Arun Kumar Mehta & Ors.

                                                                      ...Respondent(s)
                                   Through:

           Coram:              HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                       ORDER

Learned counsel for petitioners fairly states that the judgment, of which violation is alleged in this petition, has been complied with, therefore, this petition is rendered infructuous. Dismissed, as such.

(SANJEEV KUMAR) JUDGE Srinagar 11.11.2021 Muzammil. Q

MUZAMIL QADIR 2021.11.11 16:39 I attest to the accuracy and integrity of this document

 
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