Appellant/Petitioner(S) vs State And Ors
2021 Latest Caselaw 1426 j&K

                                                                          Sr. No. 15



      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU
CJ Court

Case: OWP No. 2498 of 2018

                                                         .....Appellant/Petitioner(s)
Vivek Gupta and ors
                                 Through :- Sh. O P Thakur, Senior Advocate with
                                            Sh. F S Butt, Advocate.
                          v/s

State and ors                                                     .....Respondent(s)
                                 Through :- Sh. D C Raina, Advocate General with
                                            Sh. F A Natnoo, AAG.

      CORAM:
      HON'BLE THE CHIEF JUSTICE
      HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                    ORDER

Sh. O P Thakur, senior counsel submits that one of the grounds

taken in this writ petition is covered by the decision of this court dated

06.10.2021 passed in WP(C) No.192/2021 and connected petitions.

Sh. D C Raina, learned Advocate General, on the other hand,

submits that it would be proper if the matter is adjourned for the time being so

that the clear stand of the Government may come with regard to the

compliance of the above referred judgment.

In view of the above, we direct this petition to be listed again on

17.12.2021.

                            (MOHAN LAL)              (PANKAJ MITHAL)
                                 JUDGE                  CHIEF JUSTICE
JAMMU
09.11.2021
Abinash