Ut Of J&K And Ors vs Ashaq Hussain And Ors
2021 Latest Caselaw 1408 j&K

Citation : 2021 Latest Caselaw 1408 j&K
Judgement Date : 3 November, 2021

Jammu & Kashmir High Court

Ut Of J&K And Ors vs Ashaq Hussain And Ors on 3 November, 2021

                                                                  Sr. No. 13
         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU
                                               WP(C) No. 2282/2021
                                               CM No. 8102/2021

UT of J&K and Ors.                                .....Appellant(s)/Petitioner(s)

                      Through:    Mr. Raman Sharma, AAG.

                 Vs

Ashaq Hussain and Ors.                                       ..... Respondent(s)

                      Through:

Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
       HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                   ORDER

03.11.2021

Issue notice to the respondents in the main petition, as also in CM, returnable within four weeks.

List along with WP(C) No. 2364/2021 on 29.11.2021.

Meanwhile, subject to objections from the other side and till next date of hearing, it is ordered that while there is no stay of the judgment and order impugned, the respondents undertake not to press the contempt petition for implementation of the judgment and order impugned in the present Letters Patent Appeal for a period of six weeks.




                          (Puneet Gupta)           (Dhiraj Singh Thakur)
                              Judge                       Judge
Jammu
03.11.2021
Shammi