Nazir Ahmad Khan vs Ut Of J&K And Anr
2021 Latest Caselaw 596 j&K/2

Citation : 2021 Latest Caselaw 596 j&K/2
Judgement Date : 27 May, 2021

Jammu & Kashmir High Court - Srinagar Bench

Nazir Ahmad Khan vs Ut Of J&K And Anr on 27 May, 2021

                                                                S. No. 501
                                                                Final hearing Cause List
                      HIGH COURT OF JAMMU AND KASHMIR
                                AT SRINAGAR
                                 (Through Video Conferencing)
                                                             WP(Crl) No. 26/2020

       Nazir Ahmad Khan                                             .....Appellant(s)

                                 Through: Mr. Wajid Haseeb, Advocate
              V/s
       UT of J&K and Anr.                                        ..... Respondent(s)

                                 Through: Mr. Mir Suhail, AAG
       CORAM:
                     HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                         ORDER

27.05.2021

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 27.05.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.05.27 14:16

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