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Imtiyaz Ahmad Najar vs Ut Of Jk And Others
2021 Latest Caselaw 558 j&K/2

Citation : 2021 Latest Caselaw 558 j&K/2
Judgement Date : 18 May, 2021

Jammu & Kashmir High Court - Srinagar Bench
Imtiyaz Ahmad Najar vs Ut Of Jk And Others on 18 May, 2021
                Serial No. 503
                Final Hearing
                Cause list.
                                  HIGH COURT OF JAMMU AND KASHMIR
                                            AT SRINAGAR
                                            (THROUGH VIRTUAL MODE)
                                                            ....
                                                WP(Crl) no. 622/2019

                Imtiyaz Ahmad Najar
                                                                       ....... Petitioner(s)
                                                     Through: Mr. B. A. Tak, Advocate
                                              Versus
                UT of JK and others                                    ........ Respondent(s)
                                                     Through: Ms. Asifa Padroo, AAG

                CORAM:
                   HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                                       ORDER

Mr. B. A. Tak, learned counsel for the petitioner, submits that in an identical matter, judgment has been passed by this Court and submits that same judgement may also be passed in this matter. He shall provide copy of the said judgement to learned counsel for respondents.

List this matter on 31.5.2021.

(VINOD CHATTERJI KOUL) JUDGE Srinagar 18.5.2021 Imtiyaz

IMTIYAZ UL GANI 2021.05.18 23:40 I attest to the accuracy and integrity of this document

 
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