Farooq Ahmad Bhat Alias Tawheedi vs Ut Of Jk And Anr
2021 Latest Caselaw 542 j&K/2

S.N 507
F.H
                       HIGH COURT OF JAMMU AND KASHMIR
                                 AT SRINAGAR
                                       ...


                                   WP(Crl) No.139/2020
                                    CrlM No. 608/2020
                                    CrlM No. 609/2020

      Farooq Ahmad Bhat Alias Tawheedi                          .... Petitioner(s)

                              Through: Mr. Syed Musaib, Advocate.

                                          Versus
      UT of JK and Anr.                                         ...Respondent(s)

                                   Through: Mr. Sajad Ashraf, GA vice
                                            Ms. Asifa Padroo, AAG.
      CORAM:
            HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                         ORDER

14.05.2021

Heard and Reserved. Learned counsel for the parties to file short synopsis of their respective cases with supporting judgments within weeks time.

(Javed Iqbal Wani) Judge Srinagar 14.05.2021 "NuzhatShafi''