In Lpa No. 304/2019 vs Ashutosh Gangal & Anr
2021 Latest Caselaw 512 j&K/2

                                                                                   SERIAL NO. 102
                                                                             (BEFORE NOTICE CAUSELIST)

                                 HIGH COURT OF JAMMU AND KASHMIR
                                           AT SRINAGAR
                                                 (Through Virtual Mode)
                                                                                  CCP(D) No. 8/2021
                                                                                In LPA No. 304/2019
           Farooq Ahmad Sofi & Ors.

                                                                                    ..... Petitioner(s)
                                                      Through: -
                                    Mr Jahangir Iqbal Ganai, Senior Advocate with
                                            Ms Humaira Shafi, Advocate.

                                                         V/s
           Ashutosh Gangal & Anr.
                                                                                  ..... Respondent(s)
                                                     Through: -
                                          Mr Shabir Ahmad Naik, Advocate.

           CORAM:
                                Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
                                Hon'ble Mr Justice Vinod Chatterji Koul, Judge.
                                                       ORDER

05.05.2021

When this matter was taken up for consideration, Mr Shabir

Ahmad Naik, learned appearing counsel for the respondents made mention

about pendency of review petition bearing No. 47/2021 qua seeking recalling

of the judgment dated 18th of February, 2021, out of which the instant

contempt petition has arisen.

Registry to list the review petition supra as also contempt petition

bearing No. CCP(D) No. 7/2021 alongwith the instant contempt petition

tomorrow the 6th of May, 2021.

                                       (Vinod Chatterji Koul)             (Ali Mohammad Magrey)
                                               Judge                              Judge
           SRINAGAR:
           05.05.2021
           "Hamid"



ABDUL HAMID BHAT
2021.05.05 12:15
I attest to the accuracy and
integrity of this document