Mehraj-Ud-Din Bhat And Anr vs Mohsin Hassan And Ors
2021 Latest Caselaw 358 j&K/2

          Serial No. 209
          After Notice
          Cause list.
                           HIGH COURT OF JAMMU AND KASHMIR
                                     AT SRINAGAR
                                          ....

                                            CR No. 36/2018
                                            IA No. 1/2018

          Mehraj-ud-Din Bhat and Anr.                                ....... Petitioner(s)
                                            Through: None
                                      Versus
          Mohsin Hassan and Ors.                                     ........ Respondent(s)
                                            Through: Mr. R. A. Bhat, Advocate


          CORAM:
             HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                               ORDER

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE Srinagar 26.03.2021 Manzoor

MANZOOR UL HASSAN DAR 2021.03.29 10:47