J&K Public Service Commission Th. ... vs Lotika Khajuria And Anr
2021 Latest Caselaw 636 j&K

                                                                            S/No. 209
                                                                            AFTER NOTICE


                     IN THE HIGH COURT OF JAMMU AND KASHMIR
                                 AT JAMMU
                                    (Through Video Conference)

           CJ Court

           Case: RP No. 80/2021


           J&K Public Service Commission Th. Secretary Jammu
                                                  ...Petitioner/Appellant(s)

           Through:- Mr. Ravi Abrol, Advocate.

                                                   Vs.

           Lotika Khajuria and anr.
                                                                     ...Respondent(s)

           Through:- Mr. Sunil Sethi, Sr. Advocate with Navyook Sethi, Advocate.

           CORAM:-
           HON'BLE THE CHIEF JUSTICE
           HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE.

                                               ORDER

29-06-2021

Since one of the matters relating to the subject matter in controversy has already been heard and reserved for judgment. We adjourned this matter to 22nd July, 2021.

                                (SANJAY DHAR)                    (PANKAJ MITHAL)
                                   JUDGE                           CHIEF JUSTICE
           SRINAGAR
           29.06.2021
           "Aasif




AASIF GUL
2021.06.29 22:01

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