J&K Road Transport Employees ... vs State And Ors
2021 Latest Caselaw 794 j&K/2

                                                                                   Serial No. 519
                                                                                    Suppl. List

                 IN THE HIGH COURT OF JAMMU & KASHMIR AND
                           LADAKH AT KASHMIR

                                                                   SWP No. 2739/2018
                                                                    IA No. 01/2018

           J&K Road Transport Employees Association
                                                                           ..... Petitioner(s)
                                            Through: -
                                     Mr. Moomin Khan, Advocate

                                                           V/s
           State and Ors.

                                                                        ..... Respondent(s)

Through: -

Mr. Hakim Aman Ali, Dy. AG for 1-2 Mr. Sajad Ashraf, GA for 3 Mr. Shakir Haqani, Advocate for 4-5 CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge

(ORDER) 26.07.2021

Mr. Hakim Aman Ali, learned Dy. AG, on receipt of communication

bearing No. TRPT-SRTCOL/1/2021-02-Tpt dated 20.07.2021, submits that reply

filed by respondents 3 and 4, may be adopted reply on behalf of respondents 1 and

2 as well. His statement as well as communication is taken on record.

Mr. Moomin Khan, learned appearing counsel for the petitioner submits

that the rejoinder has already been filed, which is taken on record.

Heard. Judgment reserved.

(Ali Mohammad Magrey) Judge

SRINAGAR 26.07.2021 "Mohammad Yasin Dar"

MOHAMMAD YASIN DAR 2021.07.27 12:12 I attest to the accuracy and integrity of this document