Wp(Crl) No. 39/2019 vs Union Territory Of Jk & Anr
2021 Latest Caselaw 739 j&K/2

                                                                                 Serial No. 504
                                                                             Final Hearing Causelist


                               HIGH COURT OF JAMMU AND KASHMIR
                                         AT SRINAGAR                                    4475




                                                                       WP(Crl) No. 39/2019
           Aijaz Ahmad Malik.

                                                                        ......Petitioner(s)

                                         Through: Mr Mohammad Ashraf Wani, Advocate.
                                                      vs
           Union Territory of JK & Anr.
                                                                        ......Respondent(s)
                                         Through: Mr Asif Maqbool, Dy. AG.
           CORAM:
                               Hon'ble Mr Justice Ali Mohammad Magrey, Judge.

                                               ORDER

09.07.2021

Heard learned counsel for the parties.

Judgment is reserved.

Photocopy of records retained.

(Ali Mohammad Magrey) Judge SRINAGAR:

09.07.2021 "Hamid"

ABDUL HAMID BHAT 2021.07.09 15:53 I attest to the accuracy and integrity of this document