Gaffor Ahmed vs State And Another
2021 Latest Caselaw 683 j&K

                                                                                         Sr. No.212
                                                                                         282222826


                                 HIGH COURT OF JAMMU AND KASHMIR
                                            AT JAMMU

                                                                   CRMC No.228/2015
                                                                   IA No.1/2015

            Gaffor Ahmed                                                              ....Petitioner(s)


                                                  Through :- Mr. Sandeep Singh, Advocate.

                                            v/s

            State and Another                                                      .....Respondent(s)


                                                  Through :- Mr. Jamrodh Singh, GA.

            Coram:             HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                     ORDER

Heard in part.

Learned counsel for the petitioner shall produce the copy of the

judgment passed by the trial Court on the next date of hearing.

List on 14.07.2021.

Meanwhile, interim direction, if any, shall continue till next date

of hearing.

(Rajnesh Oswal) Judge JAMMU 07.07.2021 Surinder

SURINDER KUMAR 2021.07.07 17:00 I attest to the accuracy and integrity of this document