State Of Jk & Anr vs Danish Zia Bhat & Ors
2021 Latest Caselaw 71 j&K/2

                                                                S. No. 209
                                                               Advance List

          IN THE HIGH COURT OF JAMMU AND KASHMIR
                        AT SRINAGAR

                                   LPASW No. 186/2018



State of JK & Anr.
                                                           .... Applicant(s)
                           Through: Mr. M. A. Chashoo, AAG.

                                 v/s
Danish Zia Bhat & Ors.
                                                           .... Respondent(s)
                           Through: Mr. Z. A. Shah, Sr. Adv. with
                                    Mr. A. Hanan, Adv.


Coram:        HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
              HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                                  ORDER

09.02.2021

Mr. Chashoo, learned AAG shall supply a copy of the judgment passed by brother Justice Sanjeev Kumar in advance before the Registry.

List for consideration on 26th February 2021.

                   (SANJAY DHAR)                 (TASHI RABSTAN)
                         JUDGE                            JUDGE
SRINAGAR
09.02.2021
Altaf