Bajaj Allianz Insurance Co. Ltd vs Mangal Dass And Ors
2021 Latest Caselaw 60 j&K

                                                                                              S. No. 238
                               HIGH COURT OF JAMMU AND KASHMIR
                                              AT JAMMU
                                                    (Through Video Conference)

                                                                          Mac App No. 134/2020
                                                                          CM No. 4394/2020
                                                                          In
                                                                          Mac App No. 129/2020
                                                                          CM No. 4176/2020
                                                                          CM No. 4177/2020

        Bajaj Allianz Insurance Co. Ltd.                                        ...Appellant/Petitioner(s)

                       Through :- Mr. Baldev Singh, Advocate
                      v/s          <




        Mangal Dass and ors.
        't
                                                             .....Respondent (s)

                                   Through :-
        Coram:                 HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                         (Through Video Conference from High Court Jammu)

                                                              ORDER

03.02.2021

Learned counsel for the appellant seeks leave of the Court to withdraw

the present appeals. Hence the same are dismissed.

Amount deposited by the appellant-insurance company before this

Court, shall be released in favour of the claimants/respondents in terms of the

award/judgment(s) impugned.

(RAJNESH OSWAL) JUDGE JAMMU 03.02.2021 Neha Whether the order is speaking: Yes/No. Whether the order is reportable: Yes/No.

NEHA KUMARI 2021.02.05 11:16 I attest to the accuracy and integrity of this document