Sona Lone vs State Of J&K & Ors
2021 Latest Caselaw 29 j&K/2

                                                                                 Sr. No. 212
                                                                                 After notice causelist




                       HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR
                                                  (Through Virtual Mode)


                                                                      OWP No. 2043/2018
                                                                      CM No. 01/2018


                  Sona Lone                                            .... Petitioner/Appellant(s)

                                                       Through:-      None

                                                 V/s

                  State of J&K & ors.                                          .....Respondent(s)

                                                       Through:-      Mrs. Asifa Padroo, AAG

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                       JUDGMENT

Awaiting appearance of the petitioner's counsel, adjourned.

List on 11.02.2021.

(Sindhu Sharma) Judge JAMMU 01.02.2021 Ram Murti

RAM MURTI 2021.02.02 10:16 I attest to the accuracy and integrity of this document