National . Ins. Co. Ltd vs Mohammad Iqbal Bhat & Ors
2021 Latest Caselaw 191 j&K/2

                                                                                Item No.102 Adm. List

                                             IN THE HIGH COURT OF JAMMU AND KASHMIR
                                                           AT SRINAGAR

                                                                          CM No. 873/2021 in
                                                                          MA No. 80/2018
                                                                          IA No. 01/2018
                                                                          CM No. 5590/2019
                                                                          CM No. 628/2021



                           National . Ins. Co. Ltd.                                   ...Petitioner(s)
                                           Through:   Mr. Saqib Amin Parray, Advocate for
                                                      the applicant.

                                    V/s

                         Mohammad Iqbal Bhat & Ors.                                   ...Respondent(s)

Through:

CORAM: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

(ORDER)

This is an application filed by the respondents/claimants for rectification of the judgment dated 01.02.2021, passed by a coordinate Bench of this Court.

Since the Bench is available which has passed the judgment, rectification of which is sought, it will be proper to list this matter before the same Bench. Registry to list the matter on 24 th February, 2021 before the same Bench after seeking approval from the Lord Chief Justice.

(TASHI RABSTAN) JUDGE Srinagar 22.02.2021 "Ab. Rashid"

ABDUL RASHID GANAI 2021.02.23 00:50 I attest to the accuracy and integrity of this document