Ramachandra Singh vs Union Of India And Ors
2021 Latest Caselaw 178 j&K/2

Serial No. 107
ADMISSION
                     IN THE HIGH COURT OF JAMMU AND KASHMIR
                                  AT SRINAGAR

                                                                     WP (C) NO. 259/2021

           Ramachandra Singh                                                   Petitioner(s)

                                             Through:-        Mr. Bhat Fayaz, Adv.

                                                        Vs.

           Union of India and Ors.
                                                                                Respondent(s)

Through:- Mr. T. M. Shamshi, ASGI. CORAM:-

Hon'ble Mr. Justice Sanjay Dhar, Judge.

(O R D E R) 19-02-2021

Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 19.02.2021 "Aasif

AASIF GUL 2021.02.21 21:03 I attest to the accuracy and integrity of this document