Tariq Mattoo vs State Of J&K And Anr
2021 Latest Caselaw 1735 j&K

Citation : 2021 Latest Caselaw 1735 j&K
Judgement Date : 23 December, 2021

Jammu & Kashmir High Court

Tariq Mattoo vs State Of J&K And Anr on 23 December, 2021

                                                             Sr. No. 10

         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

                                          CRA No. 32/2014
                                          CrlM No. 1180/2019
                                          IA No. 1/2018 in
                                          CONF No. 15/2014
                                          CrlM No. 538/2019 [1/2019]


Tariq Mattoo                                  .....Appellant(s)/Petitioner(s)


                        Through: None

                  Vs

State of J&K and Anr.                                   ..... Respondent(s)


                        Through: None

Coram:   HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
         HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                  ORDER

23.12.2021

Heard.

Reserved for judgment.

(Mohan Lal) (Dhiraj Singh Thakur) Judge Judge Jammu 23.12.2021 Vishal

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