Vivek Gupta And Others vs State And Others
2021 Latest Caselaw 1709 j&K

                                                                        Sr. No. 10

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU
CJ Court

Case: OWP No. 2498 of 2018

Vivek Gupta and others                                  .....Appellant/Petitioner(s)
                                Through :- Sh. O.P Thakur, Senior Advocate.
                                           Sh. R K S Thakur, Advocate.
                                           Sh. D S Bandral, Advocate.


                         v/s

State and others                                                 .....Respondent(s)
                                Through :- Sh. D.C Raina, Advocate General with
                                           Sh. Ayjaz Lone, Dy. AG.

      CORAM:
      HON'BLE THE CHIEF JUSTICE
      HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                   ORDER

We are informed at the Bar that the Government is yet to form its final

opinion in connection with the issue arising in this matter as probably some

latest judgment of the Supreme Court is said to come on the issue.

In view of the above, we adjourn the matter, to be listed on 22nd

February 2022.

                      (JAVED IQBAL WANI)                (PANKAJ MITHAL)
                                 JUDGE                   CHIEF JUSTICE
JAMMU
17.12.2021
ABINASH