Alka Sharma And Another vs Rajinder Mishra And Others
2021 Latest Caselaw 1608 j&K

                                                                     Sr. No.57

          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU
                                  LPA No. 121/2021
                                  CM No. 9033/2021
                                  CM No. 9034/2021
                                  CM No. 9035/2021
                                  CAV No. 2099/2021


Alka Sharma and another                           .....Appellant(s)/Petitioner(s)


                      Through: Mr. P.N. Raina, Sr. Advocate with
                               Mr. J.A. Hamal, Advocate.

                 Vs

Rajinder Mishra and others                                   ..... Respondent(s)

                      Through: Mr. Ankur Sharma, Adv. for Caveator.


Coram:    HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
          HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                  ORDER

04.12.2021

CAV No. 2099/2021

Caveat stands discharged.

CM No. 9033/2021

The instant application has been filed, seeking permission to file the

appeal against the judgment and order dated 29.10.2021 on the ground that

the judgment and order does affect the interest of the applicants.

We have gone through the application and feel satisfied for the

reasons given. Consequently, application is allowed and the applicants are

permitted to file the appeal.

Application is, accordingly, disposed of.

LPA No. 121/2021

Let the instant appeal be listed on 09.12.2021, before a Bench of

which one of us (Thakur-J) is not a member after seeking appropriate

directions from Hon'ble the Chief Justice.

                        (Mohan Lal )           (Dhiraj Singh Thakur)
                           Judge                        Judge
Jammu
04.12.2021,
Ram Krishan