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Vandana Gupta vs Sheetal Nanda Secy. Rural ...
2021 Latest Caselaw 454 j&K

Citation : 2021 Latest Caselaw 454 j&K
Judgement Date : 8 April, 2021

Jammu & Kashmir High Court
Vandana Gupta vs Sheetal Nanda Secy. Rural ... on 8 April, 2021
                                                                   S. No. 101
             HIGH COURT OF JAMMU AND KASHMIR
                            AT JAMMU

                                              CCP (S) No. 313/2020
                                              CM No. 6928/2020
Vandana Gupta                                       ...Appellant/Petitioner(s)

                Through :- Mr. Vivek Sharma, Advocate
               v/s<




Sheetal Nanda Secy. Rural Development               .....Respondent (s)
Department and others
't




                 Through :- Mr. Ayjaz Lone, Dy. AG
Coram:       HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                       ORDER

08.04.2021

Mr. Ayjaz Lone, Dy. AG seeks time to comply the judgment. Last and

final opportunity is granted to him to do the needful.

List on 06.05.2021.

(RAJNESH OSWAL) JUDGE JAMMU 08.04.2021 Neha

 
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