Mubashir Ashraf Bhat vs Union Territory Of Jk & Ors
2021 Latest Caselaw 414 j&K/2

                                                                                  Serial No. 105
                                                                           SUPPLEMENTARY 1 CAUSELIST


                                 HIGH COURT OF JAMMU AND KASHMIR
                                           AT SRINAGAR
                                               (Through Virtual Mode)
                                                                                 LPA No. 38/2021
                                                                                CM No. 1706/2021
           Mubashir Ashraf Bhat.
                                                                                  ..... Appellant(s)
                                                    Through: -
                                            Mr M. Ayoub Bhat, Advocate.

                                                         V/s
           Union Territory of JK & Ors.
                                                                                ..... Respondent(s)
                                                    Through: -
                                          Mr Feroz Ahmad Sheikh, Dy. AG.
           CORAM:
                                Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
                                Hon'ble Mr Justice Vinod Chatterji Koul, Judge.
                                                       ORDER

08.04.2021

Heard learned counsel for the parties.

Judgment is reserved.

Mr Feroz Ahmad Sheikh, learned Dy. AG shall provide copy of

the scheme relevant for disposal of this appeal to the Bench Secretary of this

Court, during the course of the day.

                                       (Vinod Chatterji Koul)           (Ali Mohammad Magrey)
                                               Judge                            Judge
           SRINAGAR:
           08.04.2021
           "Hamid"




ABDUL HAMID BHAT
2021.04.08 15:10

I attest to the accuracy and integrity of this document