Anshul Bugwan vs . State Of H.P. & Ors.
2026 Latest Caselaw 906 HP

Himachal Pradesh High Court

Anshul Bugwan vs . State Of H.P. & Ors. on 17 February, 2026

Anshul Bugwan Vs. State of H.P. & Ors.

.

CRWP No. 8 of 2026

17.02.2026 Present: Mr. Mayank Sharma, Advocate, for the

petitioner.

Mr. Gobind Korla, Additional Advocate

of General, for the respondents-State.

Notice. Mr. Gobind Korla, learned Additional rt Advocate General, appears and waives service of notice

on behalf of the respondents/State. He undertakes to

file reply on the next date of hearing.

As prayed, list on 10.03.2026.

(Romesh Verma) Vacation Judge February 17, 2026

(Shamsh Tabrez)