Thursday, 23, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dhan Bahadur vs . State Of Hp
2025 Latest Caselaw 4013 HP

Citation : 2025 Latest Caselaw 4013 HP
Judgement Date : 3 February, 2025

Himachal Pradesh High Court

Dhan Bahadur vs . State Of Hp on 3 February, 2025

Dhan Bahadur Vs. State of HP

Cr. MP(M) No. 107 of 2025

03.02.2025 Present: Mr. Kulwant Singh Gill, Advocate, for the petitioner.

Mr. Sumit Sharma, Deputy Advocate General, for the respondent-State.

Arguments heard. Judgment reserved.

(Rakesh Kainthla) Vacation Judge

February 3rd 2025 (Chander)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter