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Vinod Kumar vs State Of H.P
2024 Latest Caselaw 13168 HP

Citation : 2024 Latest Caselaw 13168 HP
Judgement Date : 5 September, 2024

Himachal Pradesh High Court

Vinod Kumar vs State Of H.P on 5 September, 2024

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA Cr.MP(M) No. 1967 of 2024 Date of Decision: 05.09.2024 Vinod Kumar ....Petitioner Versus State of H.P. ....Respondent Coram Hon'ble Mr Justice Rakesh Kainthla, Judge. Whether approved for reporting. No.

For the petitioner : Mr. Kulwant Singh Gill, Advocate.

For the respondent/State : Mr. Tejasvi Sharma, Additional Advocate General.

Rakesh Kainthla,Judge(Oral)

Notice. Mr. Tejasvi Sharma, learned Additional

Advocate General accepts notice on behalf of the

respondent/State.

2. The present petition has been filed for seeking

interim bail on the ground that marriage of the petitioner is to be

solemnized with the victim and he is ready and willing in case he

be sent for his marriage in police custody and also agreed that he

will bear all expenses of his transportation and boarding and

lodging expenses of the police official.

________________

Whether reporters of Local Papers may be allowed to see the judgment? Yes.

3. In view of above, the present petition is disposed of

with the direction to the police authorities that the applicant

shall be taken in proper custody for his marriage w.e.f.

06.09.2024 till 10.09.2024 at his native place Village Jamroti, P.O.

Banethi, Tehsil Nahan, District Sirmour, H.P. and thereafter will

be brought back to the jail under proper escort. The petitioner

shall bear all the expenses of transportation and also to provide

food and suitable stay to the police official accompanying him.

4. A copy of this order be sent to Superintendent, Model

Jail Nahan, District Sirmour, H.P. through FASTER, to ensure the

necessary compliance.

5. Petition stands disposed of.

(Rakesh Kainthla) Judge 05th September 2024.

(ravinder)

KARAN DN: C=IN, O=HIGH COURT OF HIMACHAL PRADESH, OU=HIGH COURT OF HIMACHAL PRADESH SHIMLA, Phone= e5d61f6599be410af7c5f0b57379e225878f23c9ea2 7b281046985b3b1fe0b75, PostalCode=171001, S=

SINGH Himachal Pradesh, SERIALNUMBER= f72cf9165791d55ec939375291962d0d90d094876b d59591426c0b1ce651f01f, CN=KARAN SINGH GULERIA Reason: I am the author of this document

GULERIA Location:

Date: 2024.09.05 16:29:30+05'30' Foxit PDF Reader Version: 2023.3.0

 
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