Citation : 2024 Latest Caselaw 15979 HP
Judgement Date : 29 October, 2024
2024:HHC:10454
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA CWP No. 1312 of 2024 a/w CWP Nos. 1308, 1419, 1444, 1926, 1928, 1958, 2230, 2313, 2342, 2343, 2500, 2587, 2625, 2630, 3192 and 3202 of 2024 Decided on : 29.10.2024
1. CWP No. 1312 of 2024 Pawan Kumar ...Petitioner Versus State of Himachal Pradesh and others.
...Respondents
2. CWP No. 1308 of 2024 Sushil Kumar ...Petitioner Versus State of Himachal Pradesh and others.
...Respondents
3. CWP No. 1419 of 2024 Rakesh Kumar and others.
...Petitioners Versus State of Himachal Pradesh and others.
...Respondents
Sunil Kumar and others.
...Petitioners Versus State of Himachal Pradesh and others.
...Respondents
2024:HHC:10454
Kulbir Singh and others.
...Petitioners Versus State of Himachal Pradesh and others.
...Respondents
Kamlesh Kumar and others.
...Petitioners Versus State of Himachal Pradesh and others.
...Respondents
Man Singh and others.
...Petitioners Versus State of Himachal Pradesh and others.
...Respondents
Gurnam Singh and others.
...Petitioners Versus State of Himachal Pradesh and others.
...Respondents
Dr. Ravi Dutt and others.
...Petitioners Versus State of Himachal Pradesh and others.
...Respondents
2024:HHC:10454
Munish Kumar and others.
...Petitioners Versus State of Himachal Pradesh and others.
...Respondents
Ravinder Kumar and others.
...Petitioners Versus State of Himachal Pradesh and others.
...Respondents
Surinder Paul and others.
...Petitioners Versus State of Himachal Pradesh and others.
...Respondents
Ashok Kumar ...Petitioner Versus State of Himachal Pradesh and others.
...Respondents
Kul Bhushan ...Petitioner Versus State of Himachal Pradesh and others.
...Respondents
2024:HHC:10454
Ravinder Singh and another.
...Petitioners Versus State of Himachal Pradesh and others.
...Respondents
Poonam Kumari ...Petitioner Versus State of Himachal Pradesh and others.
...Respondents
Lata Devi ...Petitioner Versus State of Himachal Pradesh and others.
...Respondents Coram Hon'ble Mr. Justice Ajay Mohan Goel, Judge Whether approved for reporting?1 For the petitioner(s) : Mr. Yogesh Kumar Chandel, Advocate, for the petitioner(s), in all the petitions.
For the respondents : Mr. Pushpinder Jaswal, Additional Advocate General, for the respondents, in all the petitions.
Ajay Mohan Goel, Judge
1Whether reporters of the local papers may be allowed to see the judgment?
2024:HHC:10454
Learned counsel for the petitioner(s) submits that
the issue raised in these petitions is squarely covered by the
judgment passed by this Court in CWP No. 8148 of 2022, titled
Yashwant Kumar Vs. State of Himachal Pradesh and others
a/w connected matters, decided on 21.03.2024.
2. Therefore, in these circumstances, as the parties
are at ad idem that the issue involved in this petition is squarely
covered by the judgment passed by this Court in CWP No.
8148 of 2022, titled Yashwant Kumar Vs. State of Himachal
Pradesh and others a/w connected matters, decided on
21.03.2024 and these petitions be disposed of with the
direction that the findings so returned by this Court shall mutatis
mutandi applies to this petition also, the same are disposed of
with the direction that the findings returned by this Court in
CWP No. 8148 of 2022, titled Yashwant Kumar Vs. State of
Himachal Pradesh and others a/w connected matters, decided
on 21.03.2024, shall mutatis mutandi apply to these petitions
also and all directions so issued by this Court shall be
construed as having been issued in these petitions also, but of
course, this will be subject to legal rights of the respondents.
2024:HHC:10454
Pending miscellaneous application(s), if any, also stand
disposed of accordingly.
(Ajay Mohan Goel) Judge
October 29, 2024 (Rishi)
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