____________________________________________________ vs Himachal Pradesh Gramin Bank
2024 Latest Caselaw 15906 HP

Himachal Pradesh High Court

____________________________________________________ vs Himachal Pradesh Gramin Bank on 28 October, 2024

      IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                               Cr.MMO No. 1058 of 2024
                                 Decided on: 28.10.2024
____________________________________________________
Prem Lal Rao                          ........... petitioner
                       Versus

Himachal Pradesh Gramin Bank
                                           ..........respondent
____________________________________________________
Coram:
Hon'ble Mr. Justice Bipin Chander Negi, Judge
Whether approved for reporting? 1

For the petitioner                     :      Mr. Ravinder              Singh       Jaswal,
                                              Advocate.
For the respondent     :    Mr. K.B. Khajuria, Advocate.
____________________________________________________
Bipin Chander Negi, Judge (oral)

Learned counsel for the petitioner seeks permission

to withdraw the instant petition. Permission granted.

2. Accordingly, the petition is dismissed as withdrawn

alongwith all pending applications, if any.

(Bipin Chander Negi) Judge October 28, 2024 tarun

Whether the reporters of the local papers may be allowed to see the judgment?