Citation : 2024 Latest Caselaw 15176 HP
Judgement Date : 16 October, 2024
2024:HHC:9792
IN THE HIGH COURT OF HIMACHAL PRADESH AT
SHIMLA
CWP No. 11463 of 2024
Decided on 16th October, 2024
Dharmender Singh and another
...Petitioners
Versus
Himachal Pradesh Power Transmission Corporation
...Respondents
Coram
Hon'ble Mr. Justice Ajay Mohan Goel, Judge
1
Whether approved for reporting?
For the petitioners: Mr. Onkar Jairath, Advocate.
For the respondent: Mr. Shubham Sood, Advocate.
Ajay Mohan Goel, Judge (Oral)
Issue notice. Mr. Pushpinder Jaswal, learned
Additional Advocate General, accepts notice on behalf of
respondents.
2. Learned counsel for the petitioners submits that the
petitioners have filed representation with regard to the issue
raised in the petition, but the same has not been decided by the
Authority concerned till date.
3. This petition, accordingly, as prayed for, is disposed
of with the direction that let representation of the petitioners be
2024:HHC:9792
decided, in the light of the averments made therein as well as
the judgments being relied upon by the petitioners, within a
period of eight weeks' by the Competent Authority. Pending
miscellaneous applications, if any, also stand disposed of.
(Ajay Mohan Goel) Judge
October 16, 2024 (Vinod)
BHUPE DN: C=IN, O=HIGH COURT OF HIMACHAL PRADESH, OU=HIGH COURT OF HIMACHAL PRADESH SHIMLA, Phone=04d8bcd7412dcb18b7b081df02fb3b8 9ecc4a0c8f8a66ab97285dc56e62d41fe,
NDER PostalCode=171001, S=Himachal Pradesh, SERIALNUMBER=2ccc91b5122501da0ce36 78b0e2b7bd5fa9b09937769da5501e1f4e7ad 448bc5, CN=BHUPENDER KUMAR Reason: I am approving this document with
KUMAR my legally binding signature Location:
Date: 2024-10-16 18:31:42
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