Lekh Ram Verma vs Commissioner Of Income Tax & Ors
2024 Latest Caselaw 14975 HP

Himachal Pradesh High Court

Lekh Ram Verma vs Commissioner Of Income Tax & Ors on 14 October, 2024

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

2024:HHC:9706

IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA CWP No.307 of 2023 a/w CWP No.326 of 2023 Decided on :14th October, 2024. ____________________________________________________________

1. CWP No.307 of 2023 Lekh Ram Verma .....Petitioner

Versus Commissioner of Income Tax & ors. .....Respondents

_________________________AND_______________________________

2. CWP No.326 of 2023 Vandna Verma .....Petitioner Versus Commissioner of Income Tax & ors. .....Respondents Coram Hon'ble Mr. Justice Vivek Singh Thakur, Judge Hon'ble Mr. Justice Ranjan Sharma, Judge 1Whether approved for reporting?

For the petitioners: None for the petitioners.

For the respondents: Mr. Neeraj Sharma & Mr. Ishan Kashyap, Advocates, for the respondents, in both the petitions.

Vivek Singh Thakur, Judge [Oral] On previous date [11.07.2024], there was no

representation on behalf of petitioners; however, matter

was adjourned for today.

Whether reporters of Local Papers may be allowed to see the judgment?

-2- 2024:HHC:9706

Today there is no appearance on behalf of

petitioners.

In view of above, petitions are dismissed in

default for want of prosecution.

Pending miscellaneous application(s), if any,

shall also stand dismissed.

(Vivek Singh Thakur) Judge

(Ranjan Sharma) Judge October 14, 2024 (Shivender)