Decided On 04Th October vs State Of Himachal Pradesh And Others
2024 Latest Caselaw 14901 HP

Himachal Pradesh High Court

Decided On 04Th October vs State Of Himachal Pradesh And Others on 4 October, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

2024:HHC:9568


       IN THE HIGH COURT OF HIMACHAL PRADESH AT
                        SHIMLA

                                 CWP No. 11249 of 2024
                                 Decided on 04th October, 2024
Rajindra Kumari
                                                       ...Petitioner
                         Versus
State of Himachal Pradesh and others
                                                    ...Respondents
Coram

Hon'ble Mr. Justice Ajay Mohan Goel, Judge
1
    Whether approved for reporting?
For the petitioner:         Mr. Rajat Thakur and Ms. Priyanka
                            Sharma, Advocates.
For the respondents: Mr. Pushpinder Jaswal, Additional
                     Advocate General.

Ajay Mohan Goel, Judge (Oral)

Issue notice. Mr. Pushpinder Jaswal, learned

Additional Advocate General, accepts notice on behalf of the

respondents.

2. Learned counsel for the petitioner submits that the

petitioner has filed representation with regard to the issue

raised in the petition, but the same has not been decided by the

Authority concerned till date.

3. This petition, accordingly, as prayed for, is disposed

of with the direction that let representation of the petitioner be

2024:HHC:9568

decided, in the light of the averments made therein as well as

the judgment being relied upon by the petitioner, within a period

of eight weeks' by the Competent Authority. Pending

miscellaneous applications, if any, also stand disposed of.

(Ajay Mohan Goel) Judge

October 04, 2024 (Vinod)

BHUPENDE

DN: C=IN, O=HIGH COURT OF HIMACHAL PRADESH, OU=HIGH COURT

Phone=04d8bcd7412dcb18b7b081df02fb3b89ecc4a0c8f8a66ab97285dc56e 62d41fe, PostalCode=171001, S=Himachal Pradesh, SERIALNUMBER=2ccc91b5122501da0ce3678b0e2b7bd5fa9b09937769da

R KUMAR 5501e1f4e7ad448bc5, CN=BHUPENDER KUMAR Reason: I am approving this document with my legally binding signature Location:

Date: 2024-10-04 18:07:35