Decided On 03Rd October vs State Of Himachal Pradesh And Others
2024 Latest Caselaw 14827 HP

Himachal Pradesh High Court

Decided On 03Rd October vs State Of Himachal Pradesh And Others on 3 October, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

2024:HHC:9484


       IN THE HIGH COURT OF HIMACHAL PRADESH AT
                        SHIMLA

                                CWP No. 10974 of 2024
                                Decided on 03rd October, 2024
Sulekha Bibi
                                                     ...Petitioner
                         Versus
State of Himachal Pradesh and others
                                                  ...Respondents
Coram

Hon'ble Mr. Justice Ajay Mohan Goel, Judge
1
    Whether approved for reporting?
For the petitioner:        Mr. Subhash Chander, Advocate.
For the respondents: Mr. Pushpinder Jaswal, Additional
                     Advocate General, for respondents
                     No.1 to 3.
                     Mr. Himanshu Kapila, Advocate, for
                     respondent No.4.

Ajay Mohan Goel, Judge (Oral)

Issue notice. Mr. Pushpinder Jaswal, learned

Additional Advocate General and Mr. Himanshu Kapila,

Advocate, accept notice on behalf of respondents No.1 to 3 and

respondent No.4, respectively.

2. Learned counsel for the petitioner submits that the

petitioner has filed representation with regard to the issue

raised in the petition, but the same has not been decided by the

Authority concerned till date.

2024:HHC:9484

3. This petition, accordingly, as prayed for, is disposed

of with the direction that let representation of the petitioner be

decided, in the light of the averments made therein as well as

the judgment being relied upon by the petitioner, within a period

of eight weeks' by the Competent Authority. Pending

miscellaneous applications, if any, also stand disposed of.

(Ajay Mohan Goel) Judge

October 03, 2024 (Vinod)

BHUPEND DN: C=IN, O=HIGH COURT OF HIMACHAL PRADESH, OU=HIGH COURT OF HIMACHAL PRADESH SHIMLA, Phone=04d8bcd7412dcb18b7b081df02fb3b89ec c4a0c8f8a66ab97285dc56e62d41fe,

ER PostalCode=171001, S=Himachal Pradesh, SERIALNUMBER=2ccc91b5122501da0ce3678b 0e2b7bd5fa9b09937769da5501e1f4e7ad448bc5 , CN=BHUPENDER KUMAR

KUMAR Reason: I am approving this document with my legally binding signature Location:

Date: 2024-10-03 18:31:46